Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(1) in Spicer Adventist University Act, 2014 (1)The First Ordinances of the University shall be made by the Vice-Chancellor which, after being approved by the Governing Body, shall be submitted to the Government for its approval.
