Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(vi) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004 (vi)"Employee" means a person appointed by the University and include the teachers and other employees of the University;
