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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(k) in The Indian Institutes of Management Act, 2017

(k)the constitution of pension, insurance and provident funds for the benefit of the academic, administrative, technical and other staff under clause (q ) of sub-section (2) of section 11;