Tripura High Court
Party Name : Bidyut Debbarma vs The State Of Tripura & Ors on 30 January, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0001147/2016 Party Name : BIDYUT DEBBARMA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS List this matter on 02.03.2017, but the petitioner shall file their rejoinder by 21.02.2017. Any additional affidavit if required to be filed by the respondents they shall filed it by
28.02.2017.
It is made clear that on the next date the matter may be taken up for final disposal. No further time will be extended for filing the reply. The interim order as passed earlier shall continue till the next date.
Download Date: 8-05-2017 15:05 1/1