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Tripura High Court

Party Name : Bidyut Debbarma vs The State Of Tripura & Ors on 30 January, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0001147/2016


Party Name : BIDYUT DEBBARMA Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.C.DAS


List this matter on 02.03.2017, but the petitioner shall file their rejoinder by 21.02.2017.
Any additional affidavit if required to be filed by the respondents they shall filed it by

28.02.2017.

It is made clear that on the next date the matter may be taken up for final disposal. No further time will be extended for filing the reply. The interim order as passed earlier shall continue till the next date.

Download Date: 8-05-2017 15:05 1/1