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Himachal Pradesh High Court

Unknown vs Mohinder Singh & Others And Rfa ... on 23 August, 2018

Author: Sanjay Karol

Bench: Sanjay Karol

RFA No.267 of 2015 a/w RFA Nos.268 and 311 of 2015 .

23.08.2018 Present: Ms. Anubhuti Sharma and Mr. Jyotirmay Bhatt, Advocates for the appellant(s).

Mr. Adarsh Sharma, Addl. A.G. for the respondent- State.

Ms. Poonam Gehlot, Advocate for the NTPC.

Record of the Reference Court, which led to the filing of RFA No.4010/2013, titled as NTPC Ltd. vs. Mohinder Singh & others and RFA No.4187/2013, titled as NTPC Ltd. vs. Ranjit Singh and another, needs to be called for, for it may have some bearing on the outcome of the present appeals. Ordered accordingly.

List on 28.08.2018. Registrar (Judicial) to ensure compliance.

(Sanjay Karol), August 23, 2018 (K S) Acting Chief Justice.

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