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[Cites 0, Cited by 0] [Section 474] [Entire Act]

State of Gujarat - Subsection

Section 474(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)if the owner or occupier or no one of the owners or occupiers is found, by giving or tendering the said notice, bill, schedule, summons or other documents to some adult member or servant of the family of the owner or occupier or of any of the owners or occupiers; or