Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of Bihar - Subsection Section 163(1) in The Bihar Panchayat Raj Act, 2006 (1)In respect to orders passed under sub-section (2) of Section 162, the appeal shall lie with the respective Panchayat.
