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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)Mine-sweepers :
(i)Motor Mine-sweepers.
(ii)Inshore Mine-sweepers.
(iii)Coastal Minesweepers : Bedi Bhavanagar.
(iv)Pondicherry.
(v)Porbandar.
(vi)Allepey.
(vii)Ratnagiri.
(viii)INS DBT-55
(ix)Malvan.
(x)Mangrol.
(xi)Mahe.
(xii)Malse.
(xiii)Mulki.
(xiv)Magdala.
(xv)IN clul-35.
(xvi)INSMakar.