Himachal Pradesh High Court
Kushwinder Singh & Ors. vs . State Of H.P. & Ors. on 5 May, 2022
Bench: Sabina, Satyen Vaidya
Kushwinder Singh & Ors. vs. State of H.P. & Ors.
.
CWP No.2183 of 2022 05.05.2022 Present: Mr. Arvinder Arora, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondents No.1 to 5/State.
Mr. Amrinder Singh Rana, Advocate, for respondents No.6 to 9.
Mr. Karan Singh Kanwar, Advocate, for respondent No.10.
CWP No.2183 of 2022 & CMP No.3975 of 2022 Learned counsel for the respondents seek time to file reply.
List again on 18th May, 2022.
Interim order to continue.
( Sabina )
Judge
( Satyen Vaidya )
May 05, 2022 Judge
(Yashwant)
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