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Himachal Pradesh High Court

Kushwinder Singh & Ors. vs . State Of H.P. & Ors. on 5 May, 2022

Bench: Sabina, Satyen Vaidya

Kushwinder Singh & Ors. vs. State of H.P. & Ors.

.

CWP No.2183 of 2022 05.05.2022 Present: Mr. Arvinder Arora, Advocate, for the petitioners.

Mr. Kamal Kant Chandel, Deputy Advocate General, for respondents No.1 to 5/State.

Mr. Amrinder Singh Rana, Advocate, for respondents No.6 to 9.

Mr. Karan Singh Kanwar, Advocate, for respondent No.10.

CWP No.2183 of 2022 & CMP No.3975 of 2022 Learned counsel for the respondents seek time to file reply.

List again on 18th May, 2022.

Interim order to continue.






                                                                  ( Sabina )
                                                                    Judge




                                                              ( Satyen Vaidya )
                May 05, 2022                                      Judge
                  (Yashwant)




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