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Union of India - Section

Section 19 in Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016

19. Wellness and Preventive aspects.

- While wellness and preventive elements as part of product design is encouraged, no policy of insurance shall promote or offer the products and services of third parties who are not Network Providers. Insurers shall neither offer any discounts to the policyholders, in any form, on the products of the third parties either as part of policy contract or otherwise.i. However, Insurers may endeavour promoting wellness amongst policyholders of health insurance by offering the following health specific services offered by Network Providers,