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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(3) in Haryana Rural Employment Guarantee Scheme, 2007

(3)In case the number of children below the age of six years accompanying the women working at any site is five or more, provisions shall be made to depute one of such women worker to look after such children. The person deputed for the above work shall be paid the agricultural minimum wage.