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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Kerala - Subsection

Section 75(2)(iii) in Mahatma Gandhi University Act 1985

(iii). any change to be made in the provisions of this Act or the Statutes, Ordinances, Rules and Bye-laws made thereunder with a view to bringing about improvements in the affairs of the University; and