Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(2) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.) (2)"articles of association" means the regulations of a cooperative as originally framed or as amended from time to time;
