Section 2(g) in The Foreign Trade (Regulation) Rules, 1993
(g)[] [Renumbered clause (h) as clause (g) by Notification No. G.S.R. 300(E), dated 17.4.2015 (w.e.f. 30.12.1993).] "special license" means a license granted under sub-section (2) of section 8;
