Section 8(1)(c) in Government of India Act, 1935

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Union of India - Subsection

Section 8(1)(c) in Government of India Act, 1935

(c)to the exercise of such rights, authority and jurisdiction as are exercisable by His Majesty by treaty, grant, usage, sufferance, or otherwise in and in relation to the tribal areas

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Union of India - Subsection

Section 8(1)(c) in Government of India Act, 1935