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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(2)The Registrar shall divide the register into parts, one for each district in Arunachal Pradesh A society shall be registered in that part for a district in which its head office is situated.