Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Madras Presidency - Section

Section 81B in Madras Hindu Religious and Charitable Endowments Act, 1951

81B. [ Deposit and investment of funds. [Inserted by Act No. 31 of 2008.]

- Subject to the provisions of this Act, the Board may deposit its funds in any Nationalized Bank, Cooperative Bank or Government Treasury or invest the same in any security of the State Government or the Government of India.]