Allahabad High Court
Surendra Bahadur Singh vs Board Of Revenue U.P. Thru Secy. And 7 ... on 7 February, 2023
Author: Y. K. Srivastava
Bench: Yogendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- WRIT - B No. - 1004826 of 2005 Petitioner :- Surendra Bahadur Singh Respondent :- Board Of Revenue U.P. Thru Secy. And 7 Ors. Counsel for Petitioner :- Pradeep Kr. Tewari Counsel for Respondent :- C.S.C. Hon'ble Dr. Yogendra Kumar Srivastava,J.
Case called out in the revised list.
None appears for the petitioner to press the petition.
Sri Vivek Manishi Shukla, learned counsel appearing for the State-respondents is present.
The writ petition is dismissed for want of prosecution.
Order Date :- 7.2.2023 Imroz (Dr. Y. K. Srivastava, J.)