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State of Bihar - Section

Section 134 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

134. Minimum for expenditure on agricultural experiments.

- Commissioners are authorised to fix a minimum percentage of the funds for each district to be devoted to agricultural experiments. The fixing of a minimum need not, however, prevent its being reduced, if, for any special reason, a greater amount is required in any year for the other two heads (other agricultural improvement's and sanitary and miscellaneous improvements) than is left available.