Section 28 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
28. Transfer to legal heirs.
- Where the licensee is dead, any of his legal heirs may, within a period of six months from the date of the death of the licensee, make an application to the licensing authority for the transfer of the licence in his name, giving the particulars required in Form L.
