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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(b) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(b)the committees constituted in relation to the Anteceding Institutions before the commencement of this Act shall be deemed to be constituted under this Act until new committees are constituted for the Institute.