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State of Haryana - Section

Section 91 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

91. Woodwork in chimneys [Sections 8(2) and 25(2)(f)].

- In any wall no timber shall be placed nearer than 9 inches to the inside of any flue or chimney opening except that wooden plugs in any wall or chimney breast can be driven nearer than 6 inches to the inside of any flue or chimney opening. Under a chimney opening no timer shall be within 15 inches from the upper surface of the earth.