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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(6) in Tamil Nadu Educational Rules

(6)Attendance at regular religious instruction or celebration of religious festivals or prayer gatherings outside working hours, shall not be secured by offer of material advantage or threat of censure or punishment or compulsion of any kind exercised on the pupils or their guardians.