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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(d) in Brahmaputra Board Act, 1980

(d)such other conditions (including conditions relating to the sharing by the State Government concerned of the whole or any part of cost of dam or other works constructed by the Board) as may be specified by the Central Government by general or special order published in the Official Gazette: