Section 31AA(2) in Income Tax Rules, 1962

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Union of India - Subsection

Section 31AA(2) in Income Tax Rules, 1962

(2)Statements referred to in sub-rule (1) for the quarter of the financial year ending with the date specified in column (2) of the Table below shall be furnished by the due date specified in the corresponding entry in column (3) of the said Table:-

Sl. No.	Date of ending of quarter of financial year	Due date
(1)	(2)	(3)
1.	30th June	15th July of the financial year
2.	30th September	15th October of the financial year
3.	31st December	15th January of the financial year
4.	31st March	15th May of the financial year immediatelyfollowing the financial year in which the collection is made

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Union of India - Subsection

Section 31AA(2) in Income Tax Rules, 1962