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State of Maharashtra - Section
Section 9 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964
9. Rent for meter.
- In respect of each attachment described in column 1 of the Table below, meter shall be provided and fixed at the expense of Government and meter rent per month shall be charged as specified in column 2 thereof :-Table| Attachment having a diameter of - | Rent per monthRs. nP. | ||
| ⅜ “ | ... | ... | 0.50 |
| ½ “ | ... | ... | 0.50 |
| ¾ “ | ... | ... | 0.75 |
| 1 “ | ... | ... | 1.00 |
| 1 ½ “ | ... | ... | 1.50 |
| 2 “ | ... | ... | 2.00 |
| 2 ½ “ | ... | ... | 2.50 |
| 3 “ | ... | ... | 3.00 |
| 4 “ and above | ... | ... | 4.00 |