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State of Maharashtra - Section

Section 9 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

9. Rent for meter.

- In respect of each attachment described in column 1 of the Table below, meter shall be provided and fixed at the expense of Government and meter rent per month shall be charged as specified in column 2 thereof :-Table
Attachment having a diameter of - Rent per monthRs. nP.
⅜ “ ... ... 0.50
½ “ ... ... 0.50
¾ “ ... ... 0.75
1 “ ... ... 1.00
1 ½ “ ... ... 1.50
2 “ ... ... 2.00
2 ½ “ ... ... 2.50
3 “ ... ... 3.00
4 “ and above ... ... 4.00