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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(h) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(h)the duration, not below one year and not exceeding two years in the first instance, for which the said additional obligations and the additional checks shall be applied.