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State of Uttar Pradesh - Section

Section 1 in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

1. Short title and commencement.

(1)These regulations shall be called the Regulations for Disbursement of Loans under the Middle Income Group Housing Scheme.
(2)They shall come into force with effect from the date of their publication in the Gazette.