Himachal Pradesh High Court
Bbn Passenger CoOperative Transport ... vs . State Of H.P. & Ors. on 7 July, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
BBN Passenger Cooperative Transport Society Vs. State of H.P. & Ors.
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CWP No. 5400 of 2024 07.07.2025 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Tarun K. Brakta and Mr. Atharv Sharma, Advocates, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr I.N. Mehta, Senior Additional Advocate General, Mr. Navlesh Verma, Ms. Sharmila Patial, Mr. Sushant Keprate, Additional Advocates General with Mr. J.S. Guleria and Mr. Raj Negi, Deputy Advocates General for the respondents/ State.
After arguing for some time, learned Additional Advocate General prays for an adjournment. Prayer not opposed.
As prayed for, list on 21.07.2025.
[ ( Tarlok Singh Chauhan ) Judge ( Sushil Kukreja ) Judge 07th July, 2025 (Sumit) ::: Downloaded on - 07/07/2025 21:26:32 :::CIS