Calcutta High Court
Deb Nath Mondal vs State Of West Bengal on 18 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1288 of 2005
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
DEB NATH MONDAL
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 18th March, 2010.
The Court : No one appeared for either of the parties. Let this matter be listed on 23.3.2010 with the endorsement "2".
(GIRISH CHANDRA GUPTA, J.) S. Das.
Asst. Registrar (C.R.)