Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Rajasthan - Subsection Section 41(2)(e) in Rajasthan Excise Act, 1950 (e)regulating the period and localities for which and the person to whom licenses for the vend by wholesale or by retail of any excisable article may be granted;