Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in The A.P. Poisons (Possession and Sale) Rules, 2016

(2)Every such box, almirah, room or building and every such receptacle shall be marked with the word "POISON' in red letters, both in English and in the local language and in the case of receptacles containing separate poison, with name of such poison.