Bombay High Court
Prateek Vinod Jatia vs Bureau Of Immigration Ministry Of Home ... on 12 April, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
P8-3-5-6-OSWP-3884-2021+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3884 OF 2021
Viraj Profiles Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 532 OF 2022
Tata Autocomp Systems Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
SHEPHALI
SANJAY
MORMARE WITH
Digitally signed by
SHEPHALI
SANJAY
WRIT PETITION (L) NO. 487 OF 2022
MORMARE
Date: 2023.04.13
11:51:29 +0530
Indexone Infracon Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 504 OF 2022
West India Continental Oil Fats Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
Page 1 of 24
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WRIT PETITION NO. 781 OF 2018
Pratapbhai K Kanabar & Ors ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. NO. 986 OF 2019
Kona Seema Chsl & Ors ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1163 OF 2022
Indexone International Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 813 OF 2018
Aum GM Heights ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 2342 OF 2023
JSK Industries Pvt Ltd ...Petitioner
Versus
State of Maharashtra ...Respondents
Page 2 of 24
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WITH
WRIT PETITION 679 OF 2018
GM Developers ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1157 OF 2022
WITH
INTERIM APPLICATION (L) NO. 15764 OF 2022
IN
WRIT PETITION NO. 1157 OF 2022
KRYFS Power Components Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1132 OF 2022
Responsive Industries Ltd ...Petitioner
Versus
The State of Maharashtra through Department ...Respondents
of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 1013 OF 2023
Novateur Electrical & Digital Systms India Pvt ...Petitioner
Ltd
Page 3 of 24
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Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 1996 OF 2018
Jayesh Kantilal Shah & Ors ...Petitioners
Versus
The State of Maharashtara & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 7193 OF 2023
Asian Solvochem Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 7239 OF 2023
Crescent Organics Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 1090 OF 2023
Ramniklal S Gosalia & Co ...Petitioner
Versus
The State of Maharashtra Through ...Respondent
Department of Registration & Stamps
WITH
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WRIT PETITION (L) NO. 7781 OF 2023
Whirlpool of India Ltd ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 4218 OF 2022
Cambro Nilkamal Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 3364 OF 2022
Nilkamal Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 3375 OF 2022
Nilkamal Storage Systems Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 3264 OF 2022
WITH
INTERIM APPLICATION (L) NO. 20064 OF 2022
Page 5 of 24
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IN
WRIT PETITION NO. 3264 OF 2022
Tata Motors Passenger Vehicles Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1819 OF 2022
WITH
INTERIM APPLICATION (L) NO. 20026 OF 2022
IN
WRIT PETITION NO. 1819 OF 2022
Tata Motors Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 11152 OF 2022
Tata Hitachi Construction Machinery ...Petitioner
Company Pvt Ltd
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4275 OF 2022
Jaguar Land Rover India Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
Page 6 of 24
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WITH
WRIT PETITION NO. 4266 OF 2022
Abhishri Packaging Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 412 OF 2023
Golden Agri Resources India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through Department ...Respondents
of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 514 OF 2023
CEAT Ltd ...Petitioner
Versus
The State of Maharashtra through Department ...Respondents
of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 2487 OF 2022
Jiwarajka Textiles Industries ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 525 OF 2023
Page 7 of 24
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Unify Texturisers Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 2001 OF 2019
Sabari Developers LLP ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 385 OF 2023
Jain Farm Fresh Foods Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 422 OF 2023
Jain Irrigation Systems Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 17566 OF 2022
Sumitomo Chemicals India Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
Page 8 of 24
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WRIT PETITION NO. 2858 OF 2022
Mangalam Organics Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 18022 OF 2022
Filatex India Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 2521 OF 2018
MIG (Bandra) Realtors & Builders Pvt Ltd ...Petitioner
Versus
The Hon'ble Controlling Revenue Authority & ...Respondents
Inspector General of Registration and
Controller of Stamps Pune & Ors
WITH
WRIT PETITION NO. 2566 OF 2019
Vasuprada Developers Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 560 OF 2023
UPL Ltd ...Petitioner
Page 9 of 24
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Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4886 OF 2022
WITH
INTERIM APPLICATION (L) NO. 4615 OF 2023
IN
WRIT PETITION NO. 4886 OF 2022
Prateek Vinod Jatia ...Petitioner
Versus
Bureau of Immigration Ministry of Home ...Respondents
Affairs & Ors
WITH
WRIT PETITION (L) NO. 22235 OF 2022
Perfect Filaments Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 23214 OF 2022
Stovec Industries Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 2891 OF 2017
Page 10 of 24
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Shailesh Muni & Anr ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 23846 OF 2022
Morepen Laboratories Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 23927 OF 2022
Haier Appliances India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 24973 OF 2022
Genus Power Infrastructure Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 64 OF 2023
Sanathan Textiles Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
Page 11 of 24
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WRIT PETITION NO. 3578 OF 2018
Silvex Developers Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 26947 OF 2022
Century Enka Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 119 OF 2023
Ultratech Cement Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 124 OF 2023
GSP Corp Science Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 3433 OF 2019
MIG Cooperative Housing Society Group-II ...Petitioners
Page 12 of 24
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Ltd & Anr
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 30601 OF 2022
Fiat India Automobiles Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 4045 OF 2022
Parakh Foods and Oils Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 3513 OF 2018
Virendra Hasmukhbhai Bhagat & Ors ...Petitioners
Versus
The State of Maharashtra Ministry of Revenue ...Respondents
& Forest & Ors
WITH
WRIT PETITION NO. 50 OF 2023
Indorama Yarns Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
Page 13 of 24
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WITH
WRIT PETITION (L) NO. 31098 OF 2022
Indo Rama Synthetics (India) Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 145 OF 2023
ADM Agro Industries Kota and Akola Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 4587 OF 2022
Aarti Drugs Ltd ...Petitioner
Versus
The State of Maharashtra through Principal ...Respondents
Secretary Government of Maharashtra & Ors
WITH
WRIT PETITION NO. 4847 OF 2022
Tarz Distribution India Pvt Ltd ...Petitioner
Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 420 OF 2023
Page 14 of 24
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Canpack India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 4490 OF 2022
Arch Pharmalabs Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4401 OF 2022
WITH
INTERIM APPLICATION (L) NO. 4466 OF 2023
IN
WRIT PETITION NO. 4401 OF 2022
Prateek Vinod Jatia ...Petitioner
Versus
Bureau of Immigration & Ors ...Respondents
WITH
WRIT PETITION NO. 4824 OF 2022
Environ Speciality Chemicals Pvt Ltd ...Petitioner
Versus
The State of Maharashtra Notice to be served ...Respondents
through Principal Secretary & Ors
WITH
Page 15 of 24
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WRIT PETITION (L) NO. 35848 OF 2022
Rieter India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 463 OF 2023
Parakh Agro Industries Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 90 OF 2023
Elica PB Whirlpool Kitchen Appliances Pvt ...Petitioner
Ltd
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 122 OF 2023
Aarti Industries Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 127 OF 2023
Aarti Pharmalabs Ltd ...Petitioner
Page 16 of 24
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Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 152 OF 2023
Paari Chem Resources LLP ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration of Stamps & Ors
WITH
WRIT PETITION NO. 153 OF 2023
Athena Tradewinds Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps,
Ministry of Revenue & Ors
WITH
WRIT PETITION NO. 6040 OF 2021
WITH
INTERIM APPLICATION NO. 251 OF 2023
IN
WRIT PETITION NO. 6040 OF 2021
WITH
INTERIM APPLICATION NO. 250 OF 2023
IN
WRIT PETITION NO. 6040 OF 2021
Page 17 of 24
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Santosh Hanmant Bhosle & Ors ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 381 OF 2023
Laxmi Organics Industries Ltd through its ...Petitioner
authorised signatory
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps,
Ministry of Revenue & Ors
WITH
WRIT PETITION NO. 1254 OF 2023
Ana Oils and Fats India Pvt Ltd ...Petitioner
Versus
State of Maharashtra through Department of ...Respondent
Registration and Stamps
WITH
WRIT PETITION NO. 1253 OF 2023
Wellknown Polyesters Ltd ...Petitioner
Versus
State of Maharashtra through Department of ...Respondent
Registration and Stamps, Ministry of Revenue
WITH
WRIT PETITION NO. 1252 OF 2023
Shree Sumangal India Pvt Ltd through its ...Petitioner
Page 18 of 24
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Division Sumangal Polymers
Versus
State of Maharashtra through the Department ...Respondent
of Registration and Stamps, Ministry of
Revenue
WITH
WRIT PETITION NO. 1251 OF 2023
Sumangal Petrochemicals Pvt Ltd ...Petitioner
Versus
State of Maharashtra through the Department ...Respondent
of Registration and Stamps, Ministry of
Revenue
WITH
WRIT PETITION NO. 1250 OF 2023
Sukhesh Marketing Pvt Ltd ...Petitioner
Versus
State of Maharashtra through the Department ...Respondent
of Registration and Stamps, Ministry of
Revenue
WITH
WRIT PETITION NO. 1925 OF 2022
Ram Ratna Wires Ltd ...Petitioner
Versus
The State of Maharashtra through GP & Ors ...Respondents
WITH
WRIT PETITION NO. 2091 OF 2022
Page 19 of 24
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Balkrishna Industries Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4356 OF 2021
WITH
INTERIM APPLICATION NO. 30038 OF 2022
IN
WRIT PETITION NO. 4356 OF 2021
WITH
INTERIM APPLICATION (ST) NO. 2756 OF 2023
IN
WRIT PETITION NO. 4356 OF 2021
WITH
INTERIM APPLICATION (ST) NO. 3354 OF 2023
IN
WRIT PETITION NO. 4356 OF 2021
WITH
INTERIM APPLICATION NO. 19548 OF 2022
IN
WRIT PETITION NO. 4356 OF 2021
WITH
INTERIM APPLICATION (ST) NO. 7672 OF 2022
IN
WRIT PETITION NO. 4356 OF 2021
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Rihen Harshad Mehta ...Petitioner
Versus
Union of India (through Ministry of Home ...Respondents
Affairs) & Ors
WITH
WRIT PETITION NO. 6977 OF 2022
Jupiter Dyechem Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 7521 OF 2022
CJ Shah & Co ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 7508 OF 2022
Shah CJ World LLP ...Petitioner
Versus
State of Maharashtra through the Department ...Respondents
of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 10167 OF 2022
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CJS Speciality Chemicals ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 11041 OF 2022
Sanjay Chemicals India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 11352 OF 2022
Frigiorifico Allana Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 11419 OF 2022
Allanasons Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through GP & Ors ...Respondents
WITH
WRIT PETITION NO. 11351 OF 2022
Allana Consumer Products Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through GP & Ors ...Respondents
Page 22 of 24
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WITH
WRIT PETITION NO. 9621 OF 2021
RR Kabel Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 12581 OF 2022
Nehalkumar Hasmukhrai Gandhi ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 12770 OF 2022
R Nandlal and Sons ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 13006 OF 2022
RR Innovative Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 12696 OF 2022
Page 23 of 24
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WITH
INTERIM APPLICATION NO. 30038 OF 2022
IN
WRIT PETITION NO. 4356 OF 2021
Vital Organics ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 12th April 2023 PC:-
1. Not on board. At the instance of the Registry, taken on board.
2. In the first paragraph of order dated 10th April 2023, the date "25th April 2023" shall be corrected to read as"24th April 2023".
3. The order dated 10th April 2023 be corrected accordingly.
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