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State of Odisha - Section

Section 159 in The Orissa Motor Vehicles Rules, 1993

159. Precaution for crossing the railway line.

- The driver of a motor vehicle shall, when his vehicle approached a guarded railway crossing, slow down the vehicle so as to ensure that the gate leaves are open to road traffic before negotiating the railway crossing. In the event of the railway crossing gates open to road traffic he shall continue to exercise great caution and look on either side of the railway crossing to ensure that no train is approaching from either direction.