Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(c) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(c)Except with the permission in writing of the Divisional Forest Officer or an Officer authorised by him in this behalf, the leaves shall not be transported at any time after sun-set and before sun-rise.