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State of Gujarat - Section

Section 266 in The Gujarat Provincial Municipal Corporations Act, 1949

266. Dangerous openings in building.

- If it shall at any time appear to the Commissioner that any opening in any part of a building is so situated as to constitute a danger to human life, he may by written notice require that such opening shall be enclosed or protected by bars, grills or such other device to his satisfaction.Works Unlawfully Carried on