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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1) in Punjab Boiler Attendants Rules, 1961

(1)Candidates for an examination for certificate of competency shall pay the following fees which shall not except as otherwise provided in these rules, be refundable -
(i) Examination for First Class Certificate Rs. 15
(ii) Examination for Second Class Certificate Rs. 10
(iii) Duplicate Certificate Rs. 10