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[Cites 0, Cited by 0] [Section 427(24)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(24)(q) in The M.P. Municipal Corporation Act, 1956

(q)the giving of notice of the outbreak of any contagious disease among animals and prescribing precautions to be taken for preventing the spread of any such disease;