Punjab-Haryana High Court
Gurinder Pal Singh vs Parminder Singh on 9 February, 2017
Author: Hari Pal Verma
Bench: Hari Pal Verma
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No. 951 of 2017 (O&M)
Date of decision: 09.02.2017
Gurinder Pal Singh ... Petitioner
versus
Parminder Singh .... Respondents
CORAM: HON'BLE MR. JUSTICE HARI PAL VERMA
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Present: Mr. Madan Gupta, Advocate for the petitioner.
HARI PAL VERMA, J. (ORAL)
After arguing the matter for some time, learned counsel for the petitioner wishes to withdraw the present petition at this stage.
Dismissed as withdrawn at this stage.
(HARI PAL VERMA) JUDGE 09.02.2017 kv Whether speaking/non-speaking: Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 18-02-2017 06:54:35 :::