Supreme Court - Daily Orders
The Managing Director State Industries ... vs The Special Tahsildar (Land ... on 9 July, 2024
Bench: M.M. Sundresh, Aravind Kumar
1
ITEM NO.21 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 52469/2023
(Arising out of impugned final judgment and order dated 13-02-
2023 in ASSR No. 1453/2021 13-02-2023 in ASSR No. 1436/2021 13-
02-2023 in ASSR No. 1462/2021 13-02-2023 in ASSR No. 1452/2021
13-02-2023 in ASSR No. 1454/2021 13-02-2023 in ASSR No.
1438/2021 13-02-2023 in ASSR No. 1439/2021 13-02-2023 in ASSR
No. 1440/2021 13-02-2023 in ASSR No. 1441/2021 13-02-2023 in
ASSR No. 1455/2021 13-02-2023 in ASSR No. 1459/2021 13-02-2023
in ASSR No. 1457/2021 13-02-2023 in ASSR No. 1458/2021 13-02-
2023 in ASSR No. 1449/2021 13-02-2023 in ASSR No. 1450/2021 13-
02-2023 in ASSR No. 1451/2021 13-02-2023 in ASSR No. 1435/2021
13-02-2023 in ASSR No. 1445/2021 13-02-2023 in ASSR No.
1446/2021 13-02-2023 in ASSR No. 1447/2021 13-02-2023 in ASSR
No. 1448/2021 13-02-2023 in ASSR No. 1460/2021 13-02-2023 in
ASSR No. 1461/2021 13-02-2023 in ASSR No. 1437/2021 13-02-2023
in ASSR No. 1442/2021 13-02-2023 in ASSR No. 1443/2021 13-02-
2023 in ASSR No. 1444/2021 13-02-2023 in ASSR No. 1456/2021
passed by the High Court Of Judicature At Madras)
THE MANAGING DIRECTOR STATE INDUSTRIES Petitioner(s)
PROMOTION CORPORATION OF TAMIL NADU LTD.
VERSUS
THE SPECIAL TAHSILDAR (LAND ACQUISITION) Respondent(s)
SIPCOT & ANR. ETC.
(IA No.119607/2024-CONDONATION OF DELAY IN FILING and IA
No.119610/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 09-07-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s)
Signature Not Verified Mr. Sudarsh Menon, AOR
Digitally signed by
Nisha Khulbey
Date: 2024.07.09
For Respondent(s)
16:45:59 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
1. Delay in filing and re-filing is condoned.
2. Issue notice.
(NISHA KHULBEY) (POONAM VAID) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)