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Supreme Court - Daily Orders

The Managing Director State Industries ... vs The Special Tahsildar (Land ... on 9 July, 2024

Bench: M.M. Sundresh, Aravind Kumar

                                                    1

     ITEM NO.21                              COURT NO.13                SECTION XII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 52469/2023

     (Arising out of impugned final judgment and order dated 13-02-
     2023 in ASSR No. 1453/2021 13-02-2023 in ASSR No. 1436/2021 13-
     02-2023 in ASSR No. 1462/2021 13-02-2023 in ASSR No. 1452/2021
     13-02-2023 in ASSR No. 1454/2021 13-02-2023 in ASSR No.
     1438/2021 13-02-2023 in ASSR No. 1439/2021 13-02-2023 in ASSR
     No. 1440/2021 13-02-2023 in ASSR No. 1441/2021 13-02-2023 in
     ASSR No. 1455/2021 13-02-2023 in ASSR No. 1459/2021 13-02-2023
     in ASSR No. 1457/2021 13-02-2023 in ASSR No. 1458/2021 13-02-
     2023 in ASSR No. 1449/2021 13-02-2023 in ASSR No. 1450/2021 13-
     02-2023 in ASSR No. 1451/2021 13-02-2023 in ASSR No. 1435/2021
     13-02-2023 in ASSR No. 1445/2021 13-02-2023 in ASSR No.
     1446/2021 13-02-2023 in ASSR No. 1447/2021 13-02-2023 in ASSR
     No. 1448/2021 13-02-2023 in ASSR No. 1460/2021 13-02-2023 in
     ASSR No. 1461/2021 13-02-2023 in ASSR No. 1437/2021 13-02-2023
     in ASSR No. 1442/2021 13-02-2023 in ASSR No. 1443/2021 13-02-
     2023 in ASSR No. 1444/2021 13-02-2023 in ASSR No. 1456/2021
     passed by the High Court Of Judicature At Madras)

     THE MANAGING DIRECTOR                STATE INDUSTRIES           Petitioner(s)

     PROMOTION                CORPORATION OF TAMIL NADU LTD.

                                                   VERSUS

     THE SPECIAL TAHSILDAR (LAND ACQUISITION)                         Respondent(s)
     SIPCOT & ANR. ETC.

     (IA No.119607/2024-CONDONATION OF DELAY IN FILING and IA
     No.119610/2024-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 09-07-2024 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE M.M. SUNDRESH
                            HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
Signature Not Verified                Mr. Sudarsh Menon, AOR
Digitally signed by
Nisha Khulbey
Date: 2024.07.09
     For Respondent(s)
16:45:59 IST
Reason:
                                2


         UPON hearing the counsel the Court made the following
                            O R D E R

1. Delay in filing and re-filing is condoned.

2. Issue notice.

(NISHA KHULBEY) (POONAM VAID) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)