Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22B(2)] [Section 22B] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22B(2)(vii) in Arunachal Pradesh Municipal Election Rules, 2011

(vii)the counting in the event of poll, shall be done .............. (here time and place fixed for the purpose shall also be specified) ; and