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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(4)The Assistant Consolidation Officer, while considering the situation of any land and the nature of the soil, shall take the following factors into consideration, namely :
(i)availability of irrigation by flow or lift;
(ii)liability to floods or protection therefrom in flood-affected areas;
(iii)salinity;
(iv)silt deposit;
(v)general fertility of the land; and
(vi)any other advantages or disadvantages which bear upon the productivity of the land.