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Jharkhand High Court

Praveen Gupta vs The State Of Jharkhand on 4 February, 2016

Author: R. N. Verma

Bench: Ravi Nath Verma

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  A.B.A. No. 2885 of 2015

                Praveen Gupta                                      ...     Petitioner(s)
                                     -V e r s u s-
                State of Jharkhand                                 ...   Opposite Parties

                       CORAM: - HON'BLE MR. JUSTICE RAVI NATH VERMA

                For the Petitioner(s) : - Mr. A.K.Das, Advocate
                For the State         : - Addl.P.P.
                For O.P.No. 2         : Mr. P.A.S.Pati, Advocate


10/04.02.2016

Put up this case after three weeks on 25.02.2016 at 4.00 P.M. in Chamber.

Till then, interim relief granted vide order dated 14.01.2016 shall continue.

Both parties are directed to be physically present in Chamber on the next date.

(R. N. Verma, J.) Ritesh