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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 1(1) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(1)These Regulations shall be called the [Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008] [Substituted 'Securities and Exchange Board of India (Public Offer and Listing of Securitised Debt Instruments) Regulations, 2008' by Notification No. SEBI/LAD-NRO/GN/2018/26, dated 26.6.2018 (w.e.f. 26.5.2008).].