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Gujarat High Court

Shree Traders vs Indequip Engineering Ltd. on 19 July, 2019

Author: A. C. Rao

Bench: A.C. Rao

         C/FA/804/2002                                  ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 804 of 2002

==========================================================
                         SHREE TRADERS
                             Versus
               INDEQUIP ENGINEERING LTD. & 1 other(s)
==========================================================
Appearance:
MR DHARMESH V SHAH(1050) for the Appellant(s) No. 1
RULE SERVED BY DS(65) for the Defendant(s) No. 2
UNSERVED REFUSED (R)(70) for the Defendant(s) No. 1
==========================================================

CORAM:HONOURABLE MR.JUSTICE A.C. RAO

                         Date : 19/07/2019

                            ORAL ORDER

The learned counsel for the appellant seeks time. Hence, S.O. to 26/07/2019.

Sd/-

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