Gujarat High Court
Shree Traders vs Indequip Engineering Ltd. on 19 July, 2019
Author: A. C. Rao
Bench: A.C. Rao
C/FA/804/2002 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 804 of 2002
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SHREE TRADERS
Versus
INDEQUIP ENGINEERING LTD. & 1 other(s)
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Appearance:
MR DHARMESH V SHAH(1050) for the Appellant(s) No. 1
RULE SERVED BY DS(65) for the Defendant(s) No. 2
UNSERVED REFUSED (R)(70) for the Defendant(s) No. 1
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CORAM:HONOURABLE MR.JUSTICE A.C. RAO
Date : 19/07/2019
ORAL ORDER
The learned counsel for the appellant seeks time. Hence, S.O. to 26/07/2019.
Sd/-
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