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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(4)(C) in The Uttarakhand (Suspension of Sentences of Prisoners) Rules, 2017

(C)The convicted prisoners who have been sentenced for such offence where suspension of sentence is not admissible in any law.