Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Karnataka - Section Section 70 in The Karnataka Police Act, 1963. 70. Persons bound to conform to reasonable directions of Police.— All persons shall be bound to conform to the reasonable directions of a Police Officer given in fulfillment of any of his duties under this Act.
