Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(4)(d) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(d)whether the extent of land proposed for acquisition is the absolute bare - minimum extent needed for the project;