Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in Pepsu Road Transport Corporation Rules, 1977 13. Quorum. - The number of members necessary to constitute a quorum at a meeting of the [Board] [Substituted by Punjab Government Notification dated 20.10.1989.]
