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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ggg) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(ggg)[ "cylinder" or "gas cylinder" means any closed metal container intended for storage and transport of compressed gas having the same meaning as assigned to it in clause (xvi) of rule 2 of the ] [ Inserted by G.S.R. 141(E), dated 14.2.2000 (w.e.f. 18.2.2000).][Gas Cylinders Rules, 1981] [Now see the Gas Cylinders Rules, 2004. ]